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[Cites 0, Cited by 2] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(a) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(a)any building belonging to or vested in the Government of India or the Government of any State or any local authority ; or