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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

Daman and Diu - Subsection

Section 102(2)(m) in Daman and Diu Value Added Tax Regulation, 2005

(m)the time and manner to specify the intention of a person to pay tax under sub-section (3) of section 16;