Section 22(2)(iii) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

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State of Tamilnadu - Subsection

Section 22(2)(iii) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(iii)in the case of application for exhibition of film on Television screen through Video Cassette Recorder, evidence from the Commercial Tax Authorities that there is no tax due under the Tamil Nadu Entertainments Tax Act, 1939 (Tamil Nadu Act X of 1939).

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State of Tamilnadu - Subsection

Section 22(2)(iii) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984