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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Jharkhand - Subsection

Section 50(1)(iv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iv)not have been removed or dismissed from service of the Central or State Government or a body or corporation owned or controlled by Central or State Government.