Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(1)(a) in Jharkhand Lokayukta Act, 2001

(a)The Lokayukta may by writing under his hand addressed to the Governor resign his office;