Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(k) in Mising Autonomous Council Act, 1995 (k)"Gaon Panchayat', 'Anchalik Panchayat" and "Zila Parishad" have the same meaning as defined in the Assam Panchayat Act, 1994 (Assam Act XVIII of 1994)
