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[Cites 0, Cited by 41] [Entire Act]

Union of India - Section

Section 216 in The Companies Act, 1956

216. Profit and loss account to be annexed and auditors' report to be attached to balance sheet .-

The profit and loss account shall be annexed to the balance sheet and the auditors' report [(including the auditors' separate, special or supplementary report, if any)] shall be attached thereto.