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Bombay High Court

Babarao Mahadeorao Gawande vs Sub Divisional Engineer, Soil Testing ... on 12 January, 2026

                                                1                                 37. WP 4406 of 2025.odt


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    NAGPUR BENCH AT NAGPUR

                         WRIT PETITION NO.4406 OF 2025

                  BABARAO MAHADEORAO GAWANDE
                              VERSUS
      SUB DIVISIONAL ENGINEER, SOIL TESTING SUB DIVISION, AKOLA
                            AND OTHERS

Office Notes, Office Memoranda of                             Court's or Judge's orders
Coram,     Appearances,     Court's
orders or directions and Registrar's
orders


                                       Mr. C.D. Gawande, Advocate for Petitioner.

                                               CORAM : PRAFULLA S. KHUBALKAR, J.

DATED : 12th JANUARY 2026

1. Heard learned Advocate for the petitioner.

2. The petitioner's challenge is to the judgment and order dated 02.12.2024, passed by the Industrial Court, Akola, rejecting the complaint filed by the petitioner.

3. In view of the controversy involved, issue notice to the respondents, returnable after four weeks.

4. The petitioner is permitted to serve the respondents by private mode, in addition to regular mode of service and file affidavit of service in that regard by next date.

(PRAFULLA S. KHUBALKAR, J.) asd