Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17D] [Entire Act] Union of India - Subsection Section 17D(ii) in The Child Labour (Prohibition And Regulation) Rules, 1988 (ii)comply with the instructions issued by the Central Government from time to time for the purposes of securing the compliance with the provisions of the Act; and
