Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(3) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972 (3)Every member of the council shall be entitled to propose or second as many candidates as there are seats to be filled.
