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State of Bihar - Section

Section 4 in The Bihar Intermediate Education Council Act, 1992

4. Constitution of the Council.

- The following shall be the members of the Council: -Chairman
(1)Chairman, Bihar Intermediate Education Council.Ex-Officio Members
(2)Vice-Chairman, Bihar Intermediate Education Council.
(3)Education Secretary.
(4)Director (Higher Education).
(5)Director, Intermediate Education (Vocational Education).
(6)Director, Secondary Education.
(7)Director, Science and Technology.
(8)Chairman, Bihar School Examination Board.Members
(9)Two Vice-Chancellors of the Universities of Bihar.
(10)Two Principals and one teacher of Intermediate Colleges to be nominated by the State Government.
(11)One person taking interest in education each from among the Scheduled Caste, the Scheduled Tribe, women and the Minority Community to be nominated by the State Government.
(12)Nine Members of the Bihar Legislative Assembly and three Members of the Bihar Legislative Council to be nominated by the Speaker and Chairman of the Bihar Legislative Assembly and Bihar Legislative Council respectively.
(13)Two distinguished and experienced educationists to be nominated by the State Government.Notes. - Under sub-clause (10) above two Vice-Chancellors will be nominated by rotation in the following order: -
(a)Patna University and Rajendra Agriculture University.
(b)Bihar University and Birsa Agriculture University.
(c)Ranchi University and Nalanda Open University.
(d)Bhagalpur University and L. N. Mithila University.
(e)Magadh University and K.S.D. Sanskrit University.
(f)Jai Prakash University and Vir Kuer Singh University.
(g)Bhupendra Narain Mandal University, Madhepura and Sidhu Kanhu University, Dumka.