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[Cites 0, Cited by 0] [Section 343S(1)] [Section 343S] [Entire Act]

State of Andhra Pradesh - Subsection

Section 343S(1)(c) in Andhra Pradesh Municipalities Act, 1965

(c)fraudulently defaces or fraudulently destroys any ballot paper or the official mark or any ballot paper or any declaration of identity or official envelope used in connection with voting by postal ballot; or