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[Cites 0, Cited by 0] [Section 741] [Entire Act]

State of Rajasthan - Subsection

Section 741(3) in Rules of the High Court of Judicature for Rajasthan, 1952

(3)Appeals. - Rules relating to appeals containing in Part II, except Chapter XV of the Rules of the High Court, 1952, shall apply, mutatis muandis to appeals under section 45 N(l) of the Act.Criminal Complaints