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[Cites 0, Cited by 0] [Section 300] [Entire Act]

State of Goa - Subsection

Section 300(1) in Goa Prisons Rules, 2006

(1)The Government may, on such occasions of national importance or public rejoicing as may be determined, grant remission to such prisoners for such number of days as may by order, specify in this behalf. An order of such unconditional remission under this provision cannot be rescinded except in cases of fraud or mistake in its grant.