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Madras High Court

Thirunangai Press Llp vs The Principal Secretary To Government on 28 December, 2023

                                                            W.P.Nos.36437, 35125 and 35128 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 28.12.2023

                                                      CORAM

                             THE HONOURABLE MR.JUSTICE V.LAKSHMINARAYANAN

                                    W.P.Nos.36437, 35125 and 35128 of 2023
                                                      And
                                    W.M.P.Nos.36447, 35104 and 35110 of 2023


                     Thirunangai Press LLP
                     Represented by Grace Banu
                     D No.8/7, Sandeep Nagar,
                     Manthithopu,
                     Kovilpatti,
                     Tuticorin                 ... Petitioner in W.P.36437/2023

                     Pradeep
                     Publisher, M/s.Ezhuchchi Pathipagam,
                     182, Karattan Kadu,
                     Lakkapuram,
                     Erode – 638 002.             ... Petitioner in W.P.35125/2023

                     K.Senthamizhselvi
                     Publisher, M/s.Voice of Buddha,
                     11/5, Vadivelu Main Street,
                     Perambur,
                     Chennai – 600 011.           ... Petitioner in W.P.35128/2023

                                                           Vs.

                     1.The Principal Secretary to Government,
                       Department of School Education,
                       Secretariat,
                       Chennai – 600 009.

                     2.The Director,
                        Directorate of Public Libraries,
                       Chennai – 600 009.

                     1/8

https://www.mhc.tn.gov.in/judis
                                                          W.P.Nos.36437, 35125 and 35128 of 2023



                     3.The Principal Secretary to Government,
                       Social Welfare Department,
                       Secretariat,
                       Chennai – 600 009.

                     4.The Book Sellers & Publishers Association of South India
                       (BAPASI),
                       8, Second Floor,
                       Sun Plaza, G.N.Chetty Road,
                       Chennai – 600 006.         ... Respondents in W.P.36437/2023


                     1.The Principal Secretary to Government,
                       Department of School Education,
                       Secretariat,
                       Chennai – 600 009.

                     2.The Director,
                       Directorate of Public Libraries,
                       Chennai – 600 009.

                     3.The Principal Secretary to Government,
                       Department of Finance,
                       Secretariat,
                       Chennai – 600 009.

                     4.The Booksellers And Publishers Association of South India
                       (BAPASI),
                       No.8, II Floor,
                       Sun Plaza, 19, G.N.Chetty Road,
                       Chennai – 600 006.

                     (R4 - Suo Motu impleaded as per
                     order dated 21.12.2023 in
                     W.P.35125/2023 by ASMJ) ... Respondents in W.P.35125/2023


                     1.The Principal Secretary to Government,
                       Department of School Education,
                       Secretariat,
                       Chennai – 600 009.

                     2/8

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                                                               W.P.Nos.36437, 35125 and 35128 of 2023



                     2.The Director,
                       Directorate of Public Libraries,
                       Chennai – 600 009.

                     3.The Principal Secretary to Government,
                       Department of Finance,
                       Secretariat,
                       Chennai – 600 009.

                     4.The Booksellers And Publishers Association of South India
                       (BAPASI),
                       No.8, II Floor,
                       Sun Plaza, 19, G.N.Chetty Road,
                       Chennai – 600 006.

                     (R4 - Suo Motu impleaded as per
                     order dated 21.12.2023 in
                     W.P.35128/2023 by ASMJ) ... Respondents in W.P.35128/2023


                     Prayer in W.P.No.36437 of 2023:
                                  Petition filed under Article 226 of the Constitution of India to
                     issue a Writ of Mandamus directing the respondents to accept
                     petitioner's application as a Transgender Scheduled Caste Book
                     Publisher and allot two stalls (18 feet) at the same rate fixed for the
                     'permanent members' of BAPASI in all the upcoming Annual Chennai
                     Book Fair and refund the excess amount paid by the petitioner, and
                     direct the first respondent to implement G.O.(Ms) No.130 dated
                     25.07.2023 issued by School Education Department (Pub.Lib.2), in its
                     true spirit, and consequently conduct the Annual Chennai Book Fair
                     routinely held at YMCA Ground by giving enough representation to
                     publishers and book sellers who are Transgender persons and those
                     belongs to Scheduled Castes and Scheduled Tribes in order to
                     implement the policy of inclusiveness and social justice.

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                                                               W.P.Nos.36437, 35125 and 35128 of 2023



                     Prayer in W.P.No.35125 of 2023:
                                  Petition filed under Article 226 of the Constitution of India to
                     issue a Writ of Mandamus directing the first respondent to consider the
                     petitioner's representation dated 06.11.2023 by directing the first
                     respondent to implement in the upcoming years the G.O.(Ms) No.130
                     dated 25.07.2023 issued by School Education Department (Pub.Lib.2),
                     in its true spirit, and conduct the Annual Chennai Book Fair routinely
                     held at YMCA Ground, and, consequently direct the first respondent to
                     implement the direction of Hon'ble Tamil Nadu State Commission for
                     Scheduled           Castes and Scheduled Tribes vide its Press Release
                     No.16/2022;          dated   13.12.2022    to   ensure   the   publishers   and
                     booksellers belonging to Scheduled          Castes and Scheduled Tribes to
                     inclusively participate in the Chennai Book Fair and to ensure enough
                     representation for them in the Government's Permanent Book Park
                     initiative and the Government's Book Fair Organizing Committee

                     (xU';fpizg;g[f; FG) which is specifically responsible for Chennai and
                     the remaining Districts of Tamil Nadu as well.


                     Prayer in W.P.No.35128 of 2023:
                                  Petition filed under Article 226 of the Constitution of India to
                     issue a Writ of Mandamus directing the first respondent to consider the
                     petitioner's representation dated 06.11.2023 and 22.11.2023 by
                     directing the first respondent to implement in the upcoming years the
                     G.O.(Ms) No.130 dated 25.07.2023 issued by School Education
                     Department (Pub.Lib.2), in its true spirit, and conduct the Annual
                     Chennai Book Fair routinely held at YMCA Ground, and, consequently
                     direct the first respondent to implement the direction of Hon'ble Tamil

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                                                                 W.P.Nos.36437, 35125 and 35128 of 2023

                     Nadu State Commission for Scheduled                Castes and Scheduled Tribes
                     vide its Press Release No.16/2022; dated 13.12.2022 to ensure the
                     publishers and booksellers belonging to Scheduled                        Castes and
                     Scheduled Tribes to inclusively participate in the Chennai Book Fair
                     and to ensure enough representation for them in the Government's
                     Permanent Book Park initiative and the Government's Book Fair

                     Organizing         Committee     (xU';fpizg;g[f; FG)      which     is    specifically
                     responsible for Chennai and the remaining Districts of Tamil Nadu as
                     well.


                                       For Petitioners : Mr.C.Prabhu
                                       For Respondents : Mr.M.Rajendran for R1 to R3
                                                         Additional Government Pleader
                                                         Mr.J.Ramesh for R4


                                                   COMMON          ORDER

In all these writ petitions, the grievance of the petitioners is that the fourth respondent i.e., The Booksellers And Publishers Association of South India is not allocating shops to the writ petitioners.

2.Mr.J.Ramesh, learned counsel appearing for the fourth respondent submits that BAPASI has informed the second respondent i.e., The Director, Directorate of Public Libraries, that shops have been allotted to all the three writ petitioners. The positioning of the shops is decided by way of lucky dip which is to be conducted tomorrow 5/8 https://www.mhc.tn.gov.in/judis W.P.Nos.36437, 35125 and 35128 of 2023 namely, 29.12.2023. He states that all the three petitioners can participate in the lucky dip to select the position of their shops in the book fair.

3.Recording the same, these writ petitions are disposed of. No costs. Consequently, the connected miscellaneous petitions are closed.

28.12.2023 pri/mst Index: Yes/ No Speaking Order: Yes/ No NCC: Yes/ No To

1.The Principal Secretary to Government, Department of School Education, Secretariat, Chennai – 600 009.

2.The Director, Directorate of Public Libraries, Chennai – 600 009.

3.The Principal Secretary to Government, Social Welfare Department, Secretariat, Chennai – 600 009.

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4.The Book Sellers & Publishers Association of South India (BAPASI), 8, Second Floor, Sun Plaza, G.N.Chetty Road, Chennai – 600 006.

5.The Principal Secretary to Government, Department of Finance, Secretariat, Chennai – 600 009.

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https://www.mhc.tn.gov.in/judis W.P.Nos.36437, 35125 and 35128 of 2023 V.LAKSHMINARAYANAN,J.

pri/mst W.P.Nos.36437, 35125 and 35128 of 2023 And W.M.P.Nos.36447, 35104 and 35110 of 2023 28.12.2023 8/8 https://www.mhc.tn.gov.in/judis