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[Cites 0, Cited by 0] [Section 177(1)] [Section 177] [Entire Act]

State of Andhra Pradesh - Subsection

Section 177(1)(b) in Andhra Pradesh Municipalities Act, 1965

(b)to remove, reconstruct or make any addition, to any portion of such building which is within the street alignment, by an order require such building, addition or alteration to be set back to the street alignment;