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[Cites 0, Cited by 5] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(ii) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(ii)by any religious trust of a public nature, which in existence on the date of the commencement of this Act.