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Delhi High Court - Orders

Nand Kishore vs High Court Of Delhi Through Its ... on 13 January, 2023

Author: Manmohan

Bench: Manmohan

                              $~9
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     W.P.(C) 408/2023
                                    NAND KISHORE                                                ..... Petitioner
                                                        Through:        Mr.Anil Singal, Advocate.

                                                        versus

                                    HIGH COURT OF DELHI THROUGH ITS REGISTRAR & ANR.
                                                                                          ..... Respondents
                                                        Through:      Ms.Anu Bagai with Mr.Aayush Goel,
                                                                      Advocates for R-1.
                                                                      Mrs.Avnish Ahlawat, standing
                                                                      counsel for GNCTD with Ms.Tania
                                                                      Ahlawat, Mr.Nitesh Kumar Singh,
                                                                      Ms.Palak Rohmetra, Ms.Laavanya
                                                                      Kaushik and Ms.Aliza Alam,
                                                                      Advocates for R-2.
                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                        ORDER

% 13.01.2023 Learned counsel for the petitioner states that he is not feeling well today. In the interest of justice, re-notify on 23rd January, 2023.

MANMOHAN, J SAURABH BANERJEE, J JANUARY 13, 2023KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:16.01.2023 17:49:09