Delhi High Court - Orders
Nand Kishore vs High Court Of Delhi Through Its ... on 13 January, 2023
Author: Manmohan
Bench: Manmohan
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 408/2023
NAND KISHORE ..... Petitioner
Through: Mr.Anil Singal, Advocate.
versus
HIGH COURT OF DELHI THROUGH ITS REGISTRAR & ANR.
..... Respondents
Through: Ms.Anu Bagai with Mr.Aayush Goel,
Advocates for R-1.
Mrs.Avnish Ahlawat, standing
counsel for GNCTD with Ms.Tania
Ahlawat, Mr.Nitesh Kumar Singh,
Ms.Palak Rohmetra, Ms.Laavanya
Kaushik and Ms.Aliza Alam,
Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 13.01.2023 Learned counsel for the petitioner states that he is not feeling well today. In the interest of justice, re-notify on 23rd January, 2023.
MANMOHAN, J SAURABH BANERJEE, J JANUARY 13, 2023KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:16.01.2023 17:49:09