Supreme Court - Daily Orders
Karti P. Chidambaram vs Directorate Of Enforcement on 8 December, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.38 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s).192/2017
KARTI P. CHIDAMBARAM Petitioner(s)
VERSUS
DIRECTORATE OF ENFORCEMENT & ANR. Respondent(s)
(FOR ADMISSION and IA No.127393/2017-I/A FOR PERMISSION TO ADD
FURTHER ADDITIONAL PRAYER and IA No.126423/2017-STAY APPLICATION
and IA No.131838/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 08-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.Kapil Sibal, Sr.Adv.
Mr.Gopal Subramanium, Sr.Adv.
Mr.Vikas Mehta, Adv.
Mr.Pavan Bhushan, Adv.
Mr.Arun Natarajan, Adv.
Ms.Anushree Menon, Adv.
Ms.Jai Wadhwa, Adv.
Mr.Adit Pujari, Adv.
Mr.Vikas Mehta, AOR
For Respondent(s) Mr.Tushar Mehta, ASG
Mr.Rajat Nair, Adv.
Mr.Kanu Agrawal, Adv.
Mr.Saurabh Shamsheri, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Let a copy of this petition be served on Mr.Tushar Mehta, learned Additional Solicitor General within three days hence.
The matter be listed in the first week of January, 2018.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2017.12.08 (Chetan Kumar ) 18:17:57 TLT Reason: (H.S.Parasher) Court Master Assistant Registrar