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Supreme Court - Daily Orders

Karti P. Chidambaram vs Directorate Of Enforcement on 8 December, 2017

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.38                          COURT NO.1                 SECTION X

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                             Writ Petition(s)(Criminal) No(s).192/2017

     KARTI P. CHIDAMBARAM                                            Petitioner(s)

                                                VERSUS

     DIRECTORATE OF ENFORCEMENT & ANR.                               Respondent(s)

     (FOR ADMISSION and IA No.127393/2017-I/A FOR PERMISSION TO ADD
     FURTHER ADDITIONAL PRAYER and IA No.126423/2017-STAY APPLICATION
     and IA No.131838/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     Date : 08-12-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)             Mr.Kapil Sibal, Sr.Adv.
                                   Mr.Gopal Subramanium, Sr.Adv.
                                   Mr.Vikas Mehta, Adv.
                                   Mr.Pavan Bhushan, Adv.
                                   Mr.Arun Natarajan, Adv.
                                   Ms.Anushree Menon, Adv.
                                   Ms.Jai Wadhwa, Adv.
                                   Mr.Adit Pujari, Adv.
                                   Mr.Vikas Mehta, AOR

     For Respondent(s)             Mr.Tushar Mehta, ASG
                                   Mr.Rajat Nair, Adv.
                                   Mr.Kanu Agrawal, Adv.
                                   Mr.Saurabh Shamsheri, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Let a copy of this petition be served on Mr.Tushar Mehta, learned Additional Solicitor General within three days hence.

The matter be listed in the first week of January, 2018.

Signature Not Verified

Digitally signed by
CHETAN KUMAR
Date: 2017.12.08

     (Chetan Kumar )
18:17:57 TLT
Reason:                                                            (H.S.Parasher)
      Court Master                                              Assistant Registrar