Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 402] [Entire Act]

Union of India - Subsection

Section 402(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)the address to which any communications for him may be sent.