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[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of Odisha - Subsection

Section 5B(16) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(16)Notwithstanding anything contained in the foregoing provisions the purchaser who selected to purchase the Kendu leaves procured through the additional agent of any unit by the Government, shall on selection as such, execute an agreement in Form J.