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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(8) in Chhattisgarh Public Distribution System (Control) Order, 2004

(8)Authorised officer for allotment of Fair Price Shops shall maintain a register in her/his office having entries of allotment of Fair Price Shops, location and number of ration cards attached to it. Information of allotment of Fair Price Shops shall be displayed on notice board and copy of the procedure adopted for allotment of Fair Price Shops shall be made available as per rule. Desegregated data on the number of SC, OBC, disabled and women salesperson will be similarly displayed.