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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(2) in Kerala University of Health Sciences Act, 2010

(2)A teacher referred to in sub-section (1) shall not be entitled to count the period of such membership of the Legislative Assembly or of the » Parliament for the purposes, of pension, seniority and-increments.