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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Bihar - Subsection

Section 134(d) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(d)such casing and bracing are provided to a shaft at an excavation or tunnelling work upto the depth of such shaft at an excavation or tunnelling work according to the appropriate design for such casing and bracing;