Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Odisha - Subsection Section 56(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (2)The height of the mezzanine floor shall not be less than 2.20 metres and not more than 2.70 metres.
