Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Haryana - Subsection

Section 111(3) in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998

(3)Advertisements required by this Regulation shall be approved by the Officer designated for the purpose before publication.