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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Telangana - Subsection

Section 30(2)(d) in Potti Sreeramulu Telugu University Act, 1985

(d)the fees to be charged for courses of study in the University and for admission to the examinations, degrees and diplomas of the University;