Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax ... vs Ankush Saluja on 28 June, 2021
Bench: Rohinton Fali Nariman, K.M. Joseph, B.R. Gavai
ITEM NO.8 Court 2 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14143/2020
(Arising out of impugned final judgment and order dated 14-11-2019
in ITA No. 186/2019 passed by the High Court Of Delhi At New Delhi)
THE PR. COMMISSIONER OF INCOME TAX CENTRAL 3 Petitioner(s)
VERSUS
ANKUSH SALUJA Respondent(s)
(FOR ADMISSION and I.R. and IA No.69530/2020-CONDONATION OF DELAY
IN FILING and IA No.69529/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 28-06-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Balbir Singh, ASG
Mr. Rupesh Kumar, Adv.
Ms. Anita Sahni, Adv.
Ms. Swati Gildyal, Adv.
Mrs. Anil Katiyar, AOR
Mr. B. V. Balram Das, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Issue notice.
Tag with SLP (C) No. 13372 of 2018. (JAYANT KUMAR ARORA) Signature Not Verified (NISHA TRIPATHI) COURT MASTER Digitally signed by Jayant Kumar Arora Date: 2021.06.28 BRANCH OFFICER 16:22:22 IST Reason: