Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Haryana - Subsection Section 8(12) in The Maharishi Dayanand University Act, 1975 (12)The Chancellor may, at any time, require or direct the University to act in conformity with the provisions of this Act and the statutes, ordinances and regulations made thereunder.
