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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(7) in Punjab State Lottery Rules, 1998

(7)In case there is a loss of tickets in transit due to any valid reasons, the same shall be published by the Director in the newspapers. However, in case the tickets are once handed over to the agent or to his duly authorised sub-agent and there is any loss of tickets due to any reasons, no compensation of any kind shall be allowed to the agent.