Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 593(1)] [Section 593] [Entire Act]

State of Odisha - Subsection

Section 593(1)(b) in Orissa Municipal Rules, 1953

(b)close any street or passage in or near which any fire is burning;