Calcutta High Court (Appellete Side)
Mala Ghosh & Anr vs Mala Roy & Ors on 8 September, 2022
Author: Shampa Sarkar
Bench: Shampa Sarkar
S/L 50(ML) 08.09.2022Court. No. 19
srm CPAN 39 of 2022 In WPA 14015 of 2021 Mala Ghosh & Anr.
VS Mala Roy & Ors.
Mr. Sarwar Jahan ... for the Petitioners. Mr. Rabindra Narayan Dutta, Mr. Hare Krishna Halder, Mr. Bikash Kumar Chatterjee ... for the Alleged Contemnors. The alleged contemnors are directed to file affidavit of compliance annexing the order passed pursuant to the direction of this Court within December 22, 2022.
Exceptions to the affidavit of compliance be filed by the petitioners within January 5, 2023.
List this matter on January 6, 2023 under the same heading.
The written version of the petitioners, which was filed before the authority, showing that all the points which are now raised in the contempt application, had been raised before the authority at the time of hearing.
(Shampa Sarkar, J.)