Jammu & Kashmir High Court
State Of Jammu And Kashmir vs . Mohd. Saleem And Ors. on 25 March, 2019
Bench: Chief Justice, Sindhu Sharma
Serial. No.26
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SLA No.25/2019
c/w
CONCR No.22/2019
CRA No.18/2019
Date of order:25.03.2019
State of Jammu and Kashmir Vs. Mohd. Saleem and ors.
Coram:
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. Justice SINDHU SHARMA, JUDGE
Appearing counsel:
For Petitioner (s) : Mr. Aseem Sawhney, AAG.
For respondent (s) :
i) Whether to be reported in Digest/Journal : Yes/No.
ii) Whether approved for reporting in Press/Media : Yes/No. Issue notice to the respondents in SLA as well as the condonation of delay application returnable on 21st of May, 2019.
List on 21st of May, 2019.
(Sindhu Sharma) (Gita Mittal)
Judge Chief Justice
Jammu
25.03.2019
Surinder
SURINDER KUMAR
2019.03.25 17:21
I attest to the accuracy and
integrity of this document