Delhi High Court - Orders
M/S Divyam Real Estate Pvt Ltd vs M/S M2K Entertainment Pvt Ltd on 9 November, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 162/2020, I.A. 14331/2012, I.A. 10655/2022
M/S DIVYAM REAL ESTATE PVT LTD ..... Petitioner
Through: Mr. Adhitya Srinivasan, Mr. Rahul
Patel and Mr. Rishabh Kanojia, Advs.
versus
M/S M2K ENTERTAINMENT PVT LTD ..... Respondent
Through: Mr. Shashank Sharma, Adv.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 09.11.2023
1. In view of a farewell reference, the court could not assemble in the post-lunch session today.
2. List on 05.02.2024.
BY ORDER COURT MASTER NOVEMBER 9, 2023/AT This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 08:13:18