Section 3A in The Central Sales Tax (Orissa) Rules, 1957
3A. [ Assignment of Tax payers' Identification Number (TIN). [Substituted vide Orissa Gazette Extraordinary No. 962 dated 6.7.2006.]
- Every certificate of registration issued under sub-rule (1) of rule 3 shall bear the Tax Payers' Identification Number (TIN) issued under the Orissa Value Added Tax Rules, 2005 which shall be deemed to be the Identification Number of the dealer for the purposes of these rules.]
