Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] British India - Subsection Section 39(1) in Bills of Exchange Act 1882 (1)Where a bill is payable after sight, presentment for acceptance is necessary in order to fix the maturity of the instrument.
