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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(7) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(7)It shall be the responsibility of the Authorised Officer to ensure the sanction of pension within 3 (three) months from the date of receipt of pension claim from the nominee or legal heir of the deceased.