Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6B(2)] [Section 6B] [Entire Act]

State of Haryana - Subsection

Section 6B(2)(b) in The Punjab Agricultural Produce Markets Act, 1961

(b)constitute a new Committee for the market area amalgamated; or