National Green Tribunal
Protection Of Environment And Public ... vs Indian Rayon A Unit Of Aditya Birla Nuvo ... on 6 July, 2018
BEFORE THE NATIONAL GREEN TRIBUNAL, WESTERN ZONE
BENCH, PUNE
Original Application 114/2015 (WZ)
Protection of Environment and Public Service Committee V/s Indian Rayon & Ors
CORAM: HON'BLE MR JUSTICE S.P.WANGDI, JUDICIAL MEMBER
HON'BLE DR. NAGIN NANDA, EXPERT MEMBER
Present: Applicant/Appellant : Mr Asim Sarode Adv
Date and
Orders of the Tribunal
Remarks
Upon
mentioning
Item No.18
July 6, 2018 This case has been taken up on being mentioned by the learned
Counsel on behalf of the parties.
It appears that the next date on which the case is fixed wrongly
recorded as 9th July, 2018 instead of the 10th July, 2018.
Registry to correct the error.
Mr. Asim Sarode, learned Counsel, undertakes to inform of this order
to the learned Counsel for the Respondents.
List on 10th July, 2018.
........................................., JM (Justice S.P.Wangdi) 6-7-2018 ........................................., EM (Dr.Nagin Nanda) 6-7-2018 hkk