Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26B(7)] [Section 26B] [Entire Act]

State of Rajasthan - Subsection

Section 26B(7)(d) in Rajasthan Motor Vehicles Taxation Rules, 1951

(d)if the application is not presented within six months from the date of the service of final orders passed by a competent authority;