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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(1)(b) in The Goa Judicial Service Rules, 2005

(b)Every year the recruiting authority shall invite by advertisement in the Official Gazette and in at least two Newspapers, application in such form as it may determine, from intending candidates, who possess the prescribed qualifications for filling in the vacancies.