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[Cites 0, Cited by 0] [Section 2(37)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(37)(c) in Tamil Nadu Town and Country Planning Act, 1971

(c)the drains attached to any such street, public bridge or causeway and the land, whether covered or not by any pavement, verandah or other structure, which lies on either side of the roadway upto the boundaries of the adjacent property whether that property is private property or property belonging to the Central or any State Government;