Delhi High Court - Orders
Sudhir Dhaka vs Ntpc Ltd & Ors on 12 April, 2023
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14437/2006
SUDHIR DHAKA ..... Petitioner
Through: Mr. Anup Kr. Sharma,
Advocate.
versus
NTPC LTD & ORS ..... Respondents
Through: Mr. Puneet Taneja, Ms. Laxmi
Kumari, Mr. Manmohan Singh
Narula, Advocates
(Ph.9810208494, e-mail:
[email protected])
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 12.04.2023 [Physical Hearing/ Hybrid Hearing]
1. Learned counsel appearing for the petitioner submits that he may be granted some time to file written submissions.
2. Liberty is granted to both the parties to file their written submissions along with the judgments they wish to rely upon within a period of four weeks.
3. List for consideration on 01.08.2023.
MINI PUSHKARNA, J APRIL 12, 2023/PB Signature Not Verified Digitally Signed By:PREETI Signing Date:13.04.2023 17:05:54