Bombay High Court
Kishore R. Sawant vs Thr Returning Officer & Ors on 21 December, 2018
Author: Riyaz I. Chagla
Bench: B.R. Gavai, Riyaz I. Chagla
(907)-LPAST-18633-96.doc.
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE
LETTERS PATENT APPEAL STAMP NO.18633 OF 1996
(Kishore R. Sawant Vs. The Returning Officer & Ors.)
------------------------------------------------------------------------------------- ----------
Office Notes, Office Memorandum Court's or Judge's orders.
of Coram, appearances, Court's
orders or directions and Registrars
orders.
---------------------------------------------------------------------------------------------
None for the Appellant.
CORAM: B. R. GAVAI &
RIYAZ I. CHAGLA, JJ.
DATE : 21st DECEMBER 2018 P.C.:
1] Perused the order dated 30 th November 2018. In terms of the said order, a notice has been published on the official website of this Court. However, a complete copy of the LPA has not been supplied to enable the Registry to reconstruct the files. 2] The Letters Patent Appeal shall be treated as disposed of if it is not BGP. 1 of 2 ::: Uploaded on - 22/12/2018 ::: Downloaded on - 25/12/2018 22:54:37 ::: (907)-LPAST-18633-96.doc.
already disposed of. If the Appeal is already disposed of, the order disposing of the appeal will remain unaffected. Pending Civil Applications, if any, stand disposed of.
(RIYAZ I. CHAGLA, J) (B. R. GAVAI, J.)
BGP. 2 of 2
::: Uploaded on - 22/12/2018 ::: Downloaded on - 25/12/2018 22:54:37 :::