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State of Bihar - Section

Section 11 in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

11.

(1)Courses of study for Intermediate (+2) class shall be prescribed by the Council on the recommendation of the Courses of Study Committee.
(2)The courses shall be of two academic year duration.
(3)Number of lectures, tutorial and practical classes per week in a subject paper shall be prescribed by Regulations.
(4)Before the end of the second academic year, there shall public examination.
(5)In one academic year there shall be at least 200 working days.
(6)No student shall be sent-up for the final examination unless he has attended at least 75 per cent of the total classes held.Enlistment