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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(xii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xii)to admit Colleges or Polytechnics to the privileges of the Vishwavidyalaya on the recommendation of the Academic Council and subject to the provisions of this Act and Statutes and to withdraw any of the privileges and to take over the management of the College or Polytechnic in the manner and under conditions prescribed by the Statutes and Ordinances;