Delhi High Court - Orders
Sh. Mukul Agarwal vs Bharat Heavy Electricals Ltd. New Delhi on 25 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~96
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12110/2018
SH. MUKUL AGARWAL ..... Petitioner
Through:
versus
BHARAT HEAVY ELECTRICALS LTD.
NEW DELHI ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 25.04.2022 Re-notify on March 6, 2023.
V. KAMESWAR RAO, J APRIL 25, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:27.04.2022 17:55:58