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Union of India - Section

Section 16 in The Plants, Fruits And Seeds (Regulation Of Import Into India) Order, 1989

16. Powers of relaxation .-The Central Government may, in public interest, relax any of the conditions of this Order relating to the permit and the Phytosanitary Certificate in relation to the import of any consignment.

FORM-A[Clause 3(2)(i)]Application For Permit To Import Seeds/fruits/plants For ConsumptionToThe Competent Authority__________________________________________The undersigned hereby applies for a permit authorizing the import seeds/fruits for consumption as per details given below:-(Please write/type in Block Letters)