Bombay High Court
Kirit Shrimankar vs Union Of India And Ors on 18 September, 2018
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 2141 OF 2018
Viral Kanubhai Mehta ....Petitioner
V/S
Union Of India And Ors. ....Respondent
WITH CR. WRIT PETITION NO. 3815 OF 2015 Kirit Shrimankar ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 646 OF 2016 Gupta Coal (india) Private Limited, (formerly ....Petitioner Gupta Coal India Ltd.) And Anr V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 3507 OF 2016 Jinendra Shah And Anr ....Petitioner V/S The Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 4739 OF 2015 Anilkumar T. Jain ....Petitioner Page 1/5 ::: Uploaded on - 18/09/2018 ::: Downloaded on - 19/09/2018 01:53:59 ::: V/S Union Of India And Anr ....Respondent WITH CR. WRIT PETITION NO. 4123 OF 2016 Tarun Popatlal Jain ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 2274 OF 2017 Abhinandan Kumar Ajmera ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 2275 OF 2017 Aditya Ajmera ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 2276 OF 2017 Manoj H. Pania ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 1679 OF 2016 M/s. Namco Industries Pvt. Ltd., And Anr ....Petitioner Page 2/5 ::: Uploaded on - 18/09/2018 ::: Downloaded on - 19/09/2018 01:53:59 ::: V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 4677 OF 2017 Deepak A Sadhwani ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 4181 OF 2017 Sara Farook Noorani ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 572 OF 2018 Amrutlal Kaluram Purohit ....Petitioner V/S Union Of India Through Directorate Of Revenue ....Respondent Intelligence And Ors WITH CR. WRIT PETITION NO. 349 OF 2018 Rajuram Purohit ....Petitioner V/S Union Of India Through Directorate Of Revenue ....Respondent Intelligence And Ors WITH CR. WRIT PETITION NO. 3104 OF 2018 Page 3/5 ::: Uploaded on - 18/09/2018 ::: Downloaded on - 19/09/2018 01:53:59 ::: Shubham Jain And Ors. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3149 OF 2018 Suresh Rajuram Purohit ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3328 OF 2018 Nikhil Sushil Agarwal S/o Sushil Kumar ....Petitioner Agarwal And Anr.
V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3329 OF 2018 Pramod Omprakash Sharma S/o Omprakash ....Petitioner Shreeram Sharma And Anr.
V/S Union Of India And Ors. ....Respondent CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 18th September, 2018 Page 4/5 ::: Uploaded on - 18/09/2018 ::: Downloaded on - 19/09/2018 01:53:59 ::: P.C. :
Due to paucity of time the matter is adjourned for 30/10/2018. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 18/09/2018 ::: Downloaded on - 19/09/2018 01:53:59 :::