Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] Union of India - Subsection Section 112(2) in The Indian Electricity Rules, 1956 (2)A similar plan on the scale not less than 25 cm. to a Km (1:4000) shall be kept by the manager or owner of one or more wells in any oil-field.
